Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 5] [Entire Act] State of Assam - Subsection Section 5(3) in Assam Acquisition of Land for Flood Control and Prevention of Erosion Act, 1955 (3)On such vesting, the order passed under Section 3 shall be published in the official Gazette in the manner prescribed.
