Section 29(1A) in The M.P. Civil Services (Leave) Rules, 1977
(1A)[ Half pay leave upto a maximum of 180 days may be allowed to be commuted during entire service (without production of medical certificate) where such leave is utilised for an approved course of study certified to be in the public interest by the leave sanctioning authority.] [Inserted by Notification No. 118-2306-85-R-I-IV, dated 19-3-1986 (w.e.f. 25-4-1986).]
