Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 74] [Entire Act] State of Rajasthan - Subsection Section 74(3) in The Rajasthan Excise Rules, 1956 (3)No person, shall hold or have an interest in two or more shops for the retail sale of the same excisable articles in the same village, or in the same city or town; and
