Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of West Bengal - Subsection

Section 3(4) in The West Bengal Standards Of Weights And Measures (Enforcement) Act, 1958

(4)A working model shall be verified with reference to the corresponding verification model referred to in sub-section (1) of section 4.[* * * * * * * * * *] [Proviso omitted by W.B. Act 22 of 1961.]