Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2] [Entire Act] State of Telangana - Subsection Section 2(4) in Telangana Lokayukta Act, 1983 (4)any society registered under the [Telangana] [Adapted by G.O.Ms.No.20, Revenue (Regn.II) Department, dated 18.08.2014.] Societies Registration Act, 2001 (Telangana Act 35 of 2001) [XXX] [Omitted by Act No.31 of 2017.];
