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State of Tamilnadu - Section

Section 9 in Installation, Safeguarding and Accounting of Hundials Rules, 1975

9. Arrangement for opening of hundials in cases of emergencies.

- In case of an emergency like fire, accident, attempted theft or non co-operation between the executive authority and in other similar cases, the appropriate authority may use his discretion in the matter of opening and crediting the proceeds thereof in the bank account in the name of the temple, closing the seal of the hundials and report the fact to the Commissioner for approval.