Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 87] [Entire Act]

State of Odisha - Subsection

Section 87(a) in The Orissa Development Authorities Rules, 1983

(a)meeting all charges for interest and sinking funds due on account of any loan taken in pursuance of the Act and these rules and all other charges incurred in connection with such loans;