Section 7 in Martin Luther Christian University Act, 2005
7. Objects of the University.
- The objectives for which the University is established are as follows :(a)To establish academic departments, countries faculties and institutions of excellence to train professionals of high competence and commitment;(b)To affiliate colleges and to set up University centres for interactive, distance, online and other modes of learning in networked system of learning centres, using modern information and communication technologies;(c)To collaborate with educational and healthcare institutions, government and voluntary organizations to offer various academic programmes;(d)To provide education and healthcare for underdeveloped regions especially tribal areas and their people;(e)To advocate the need and constitution of higher education as a valuable means to individual and societal development;(f)To assist students and graduates in planning preparing and being placed in their careers;(g)To develop innovative concepts and programmes in higher education;(h)To developed educational programmes that are flexible and responsive to changes in society;(i)To contribute to the development of knowledge-based society;
