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[Cites 0, Cited by 0] [Section 34] [Entire Act]

State of Chattisgarh - Subsection

Section 34(6) in Chhattisgarh Police Act, 2007

(6)The District Superintendent of Police may, by an order require every owner of a household, a shop or a public premise, to furnish details of a tenant, lessee, licensee, person engaged for domestic help or otherwise in occupation of the premises in the form specified by him for this purpose.