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Allahabad High Court

State Of U.P. Thru Prin.Secy. ... vs Ramesh Chandra Mishra & Anr. on 3 July, 2010

Bench: Uma Nath Singh, Devendra Kumar Arora

Court No. - 2
Case :- SERVICE BENCH No. - 1320 of 2007

Petitioner :- State Of U.P. Thru Prin.Secy. Appointment
Respondent :- Ramesh Chandra Mishra & Anr.

Petitioner Counsel :- Standing Counsel

Respondent Counsel :- Subhash Vidyaithi, Asheesh Agnihotri

Hon'ble Uma Nath Singh,J.

Hon'ble Devendra Kumar Arora J. Learned counsel for the State prays for and is allowed two weeks' time to file rejoinder affidavit.

List thereafter.

Order Date :- 3.7.2010 VNP/-