Allahabad High Court
State Of U.P. Thru Prin.Secy. ... vs Ramesh Chandra Mishra & Anr. on 3 July, 2010
Bench: Uma Nath Singh, Devendra Kumar Arora
Court No. - 2 Case :- SERVICE BENCH No. - 1320 of 2007 Petitioner :- State Of U.P. Thru Prin.Secy. Appointment Respondent :- Ramesh Chandra Mishra & Anr. Petitioner Counsel :- Standing Counsel Respondent Counsel :- Subhash Vidyaithi, Asheesh Agnihotri Hon'ble Uma Nath Singh,J.
Hon'ble Devendra Kumar Arora J. Learned counsel for the State prays for and is allowed two weeks' time to file rejoinder affidavit.
List thereafter.
Order Date :- 3.7.2010 VNP/-