Punjab-Haryana High Court
The Haryana Urban Development ... vs Dalip Singh And Others on 1 October, 2010
Author: Rajesh Bindal
Bench: Rajesh Bindal
IN THE HIGH COURT OF PUNJAB AND HARYANA
AT CHANDIGARH
R.F.A. No.1161 of 2009 (O&M)
The Haryana Urban Development Authority
.......Appellant
Versus
Dalip Singh and others
......Respondents
CORAM: HON'BLE MR. JUSTICE RAJESH BINDAL Present: Mr. Raghujeet Singh Madan, Advocate for HUDA.
None for the land owners.
Mr. Ashish Gupta, AAG, Haryana. RAJESH BINDAL J.
For orders, see detailed reasons recorded in a separate order passed today in R .F.A. No. 1824 of 2006, titled Sudama and others Versus The State of Haryana and another.
(RAJESH BINDAL) JUDGE 01.10.2010 sharmila