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[Cites 0, Cited by 0] [Section 35(2)] [Section 35] [Entire Act]

State of Kerala - Subsection

Section 35(2)(l) in Nurses and Midwives Act, 1953

(l)as to the fee payable in respect of an appeal under section 24 or section 27 and the manner in which and the conditions subject to which such appeals shall be preferred;