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[Cites 0, Cited by 0] [Section 21] [Entire Act]

State of Andhra Pradesh - Subsection

Section 21(v) in Andhra Pradesh Registration of Horticulture Nurseries (Regulation) Rules, 2012

(v)in case varietal characters differentiation is observed in any of the species due to agro climatic conditions prevailing in the State in various zones, the confirmation and certification for the specific varieties shall be obtained from the Horticulturist/Scientist from Dr. Y.S.R.H.U.
(vi)seeds, cuttings, plants and trees that show no visible abnormalities may still have quality defects or carry damaging viruses, viroids, Bacteria, fungi or other organisms, healthy Flowers, Trees and Vegetables grow from the healthy propagating material of very highest quality. In such cases laboratory testing gives deeper insight into the condition of the propagating material. Hence, as preventive testing of healthy material wherever necessary, the diagnostic test (ex: Viral Indexing in citrus species) may be taken up for identifying the pathogens or casual agent of the problem or disorder.
(vii)the Nurseryman shall maintain the register wherein the performance of the progeny trees shall be recorded along with number of plants raised and number of plants ready for sale; the quality standards should be maintained as prescribed by Dr. Y.S.R.H.U for all the grafts, seedlings and plants
(viii)the competent authority may declare mother trees as unfit for use, if he is satisfied that use of such plant material shall affect the interest of Horticulture on account of the following reasons;