Section 1(3) in Andhra Pradesh Electricity Regulatory Commission (Licensee's duty for supply of electricity on request) Regulation, 2004
(3)It shall come into force on such date as the State Government may, by notification, in the Andhra Pradesh [Gazette, appoint.][Came into force w.e.f 13-7-2014 vide G.O. Ms. No. 492 Rev. (Vegilance-III) dated. 26-7-2004.]
