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State of Gujarat - Section

Section 26 in Swarnim Gujarat Sports University Act, 2011

26. Head Coaches.

(1)The Head Coaches shall be appointed by the Vice- Chancellor from amongst the coaching faculties of the University.
(2)The Head Coaches shall assist the Vice-Chancellor and respective Directors of the institutes or centres in managing the academic and other training affairs of the University centre for high performance training and shall exercise such powers and perform such functions as may be prescribed or entrusted to them by the Vice-Chancellor and the Director.