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[Cites 0, Cited by 0] [Section 13] [Entire Act]

State of Goa - Subsection

Section 13(c) in The Goa Animal Preservation Act, 1995

(c)any animal (other than cow):–
(i)slaughter of which is certified by a veterinary surgeon authorized in this behalf by the Government, to be necessary in the interest of the public health;
(ii)which is suffering from any disease which is certified by such veterinary surgeon as being contagious and dangerous to other animals: