Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 27(10)] [Section 27] [Entire Act]

Union of India - Subsection

Section 27(10)(c) in The Merchant Shipping (Crew Accommodation) Rules, 1960

(c)Where convenient the floor of the compartment shall be raised to a height level with the top of the pan by means of a filling of cement or other similar material, or any other equivalent arrangement. If this method is adopted, the floor shall have al light declivity on all sides running down towards the pan.