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Calcutta High Court

Srei Infrastructure Finance Ltd. & Ors vs Supreme Infrastructure Bot Pvt. Ltd. & ... on 7 December, 2015

Author: Soumen Sen

Bench: Soumen Sen

                                   ORDER SHEET
                               GA No.3651 of 2015
                                       With
                                CS No.104 of 2015
                         IN THE HIGH COURT AT CALCUTTA
                     Ordinary Original Civil Jurisdiction
                                  ORIGINAL SIDE




                     SREI INFRASTRUCTURE FINANCE LTD. & ORS
                                     Versus
                  SUPREME INFRASTRUCTURE BOT PVT. LTD. & ORS.


        BEFORE:

        The Hon'ble JUSTICE SOUMEN SEN

Date : 7th December, 2015.

Appearance:

Mr. Abhrajit Mitra, Sr. Adv.
Mr. P. Kar, Adv.
Mr. R. Upadhaya, Adv.
Mr. Jishnu Saha, Sr. Adv.
Ms. H. Chakraborty, Adv.
Ms. A. Malhotra, Adv.
Mr. S.K. Singhi, Adv.
The Court : Affidavit-in-opposition shall be filed one week after the Christmas vacation. Affidavit-in-reply thereto, if any, shall be filed within a week thereafter. The matter shall appear under the heading 'Motion Adjourned' in the following Monday.
(SOUMEN SEN, J.) B.Pal