Calcutta High Court
Srei Infrastructure Finance Ltd. & Ors vs Supreme Infrastructure Bot Pvt. Ltd. & ... on 7 December, 2015
Author: Soumen Sen
Bench: Soumen Sen
ORDER SHEET
GA No.3651 of 2015
With
CS No.104 of 2015
IN THE HIGH COURT AT CALCUTTA
Ordinary Original Civil Jurisdiction
ORIGINAL SIDE
SREI INFRASTRUCTURE FINANCE LTD. & ORS
Versus
SUPREME INFRASTRUCTURE BOT PVT. LTD. & ORS.
BEFORE:
The Hon'ble JUSTICE SOUMEN SEN
Date : 7th December, 2015.
Appearance:
Mr. Abhrajit Mitra, Sr. Adv.
Mr. P. Kar, Adv.
Mr. R. Upadhaya, Adv.
Mr. Jishnu Saha, Sr. Adv.
Ms. H. Chakraborty, Adv.
Ms. A. Malhotra, Adv.
Mr. S.K. Singhi, Adv.
The Court : Affidavit-in-opposition shall be filed one week after the Christmas vacation. Affidavit-in-reply thereto, if any, shall be filed within a week thereafter. The matter shall appear under the heading 'Motion Adjourned' in the following Monday.
(SOUMEN SEN, J.) B.Pal