Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 84] [Entire Act]

Union of India - Subsection

Section 84(a) in The Trade And Merchandise Marks Act, 1958

(a)the alleged offence relates to a registered trade mark and the act or omission is permitted under this Act; and