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[Cites 0, Cited by 0] [Section 12B] [Entire Act]

State of Maharashtra - Subsection

Section 12B(4) in The Maharashtra Employment Guarantee Act, 1977

(4)If any dispute or complaint arises concerning the implementation of a Scheme by the Gram Panchayat, the matter shall be referred to the Programme Officer or, the Joint Programme Officer, as the case may be.