Section 35(2) in The Rajiv Gandhi Proudyogiki Vishwavidyalaya Adhiniyam, 1998
(2)The following shall form part of, or be paid into, the Vishwavidyalaya Fund :-(a)any rent contribution or grant by Central or State Government or any body corporate;(b)trusts, bequests, donations, endowments and other grants, if any;(c)the income of the Vishwavidyalaya from all sources including income from fees and charges;(d)all other sums received by the Vishwavidyalaya.
