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[Cites 0, Cited by 8] [Entire Act]

State of Bihar - Section

Section 55 in Bihar Hindu Religious Trusts Act, 1950

55. Orders of District Judge to be appealable to the High Court.

(1)Unless otherwise provided in this Act, an appeal shall lie to the High Court against every order passed by the District Judge under this Act.
(2)No appeal shall lie from any order passed in appeal under this Section.