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[Cites 0, Cited by 0] [Section 17] [Entire Act]

State of Jharkhand - Subsection

Section 17(1) in Jharkhand Cinemas (Regulation) Rules, 2000

(1)No building shall be licensed unless the licensing authority is satisfied that it is structurally sound, and that in particular all galleries and stair-cases landing to galleries are strong enough to bear the weight of the maximum number of persons who can be seated in the galleries.