Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 26] [Entire Act]

Union of India - Subsection

Section 26(3) in The South Asian University Act, 2008

(3)The decision of the Tribunal shall be final and no suit shall lie in any court in respect of the matters decided by the Tribunal.