Supreme Court - Daily Orders
No. 2809759H Ex-Recruit Babanna ... vs Union Of India . on 3 March, 2022
Bench: Uday Umesh Lalit, S. Ravindra Bhat, Pamidighantam Sri Narasimha
ITEM NO.4 COURT NO.2 SECTION XVII
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Civil Appeal No(s). 644-645/2017
NO. 2809759H EX-RECRUIT BABANNA MACHCHED Appellant(s)
VERSUS
UNION OF INDIA . & ORS. Respondent(s)
(IA No.73103/2017-PERMISSION TO FILE ADDITIONAL DOCUMENTS
IA No. 3/2017 - EX-PARTE STAY)
WITH
C.A. No. 652-653/2017 (XVII)
(IA No. 3/2017 - STAY APPLICATION)
C.A. No. 642-643/2017 (XVII)
(IA No. 3/2017 - STAY APPLICATION)
C.A. No. 654-655/2017 (XVII)
( IA No. 3/2017 - STAY APPLICATION)
Date : 03-03-2022 These matters were called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE UDAY UMESH LALIT
HON'BLE MR. JUSTICE S. RAVINDRA BHAT
HON'BLE MR. JUSTICE PAMIDIGHANTAM SRI NARASIMHA
For Appellant(s) Mr. Vinay Navare, Sr. Adv.
Mr. Suhas Kadam, Adv.
M/S. Black & White Solicitors, AOR
For Respondent(s) Ms. Madhavi Divan, ASG
Mr. Anmol Chandan, Adv.
Mr. VVV Pattabiram, Adv.
Mr. T.N. Razdan, Adv.
Ms. Nidhi Khanna, Adv.
Mr. Arvind Kumar Sharma, AOR
Mr. Mukesh Kumar Maroria, AOR
UPON hearing the counsel the Court made the following
O R D E R
Signature Not Verified Digitally signed by Indu Marwah Date: 2022.03.04 List on 09.03.2022.
10:29:30 IST Reason:(INDU MARWAH) (RAM SUBHAG SINGH) COURT MASTER (SH) BRANCH OFFICER