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Rajasthan High Court - Jodhpur

Jagadish Chandra Paliwal & Anr vs State Of Raj. & Ors on 24 July, 2017

Bench: Govind Mathur, Vinit Kumar Mathur

      HIGH COURT OF JUDICATURE FOR RAJASTHAN AT
                       JODHPUR
                D.B. Civil Writ Petition No. 8160 / 2009
1. Jagadish Chandra Paliwal S/o Shri Premlal Paliwal, aged 23
years, by caste Paliwal Brahmin, R/o 12/2, B-Type, Rajpura Dariba
Mines, Rajsamand.
2. Bheru Lal Jat S/o Shri Kishan Lal Ji Jat, aged 22 years, by caste
Jat, R/o 28, Sharda Nagar, Bohra Ganeshji, Udaipur.
                                                       ----Petitioners
                                 Versus
1. State of Rajasthan through the Secretary, Department of Higher
Education, Secretariat, Jaipur.
2. University Grants Commission, Bahadur Shah Zaffar Marg, New
Delhi.
3. Singhania University, Pacheri Bari, District Jhunjhunu through
its Registrar, Pacheri Bari, District Jhunjhunu.
                                                     ----Respondents
_____________________________________________________
For Petitioner(s)    :   Dr. Sachin Acharya
For Respondent(s) :      Mr. Girish Joshi
                         Mr. Pankaj Sharma
_____________________________________________________
              HON'BLE MR. JUSTICE GOVIND MATHUR

HON'BLE MR. JUSTICE VINIT KUMAR MATHUR Order 24/07/2017 Learned counsel for the petitioners wants to withdraw this petition for writ.

Dismissed accordingly.

(VINIT KUMAR MATHUR) J. (GOVIND MATHUR) J.

Ramesh/51