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[Cites 0, Cited by 0] [Section 24] [Entire Act]

State of Odisha - Subsection

Section 24(3) in Cuttack Development Authority (Planning and Building Standards) Regulations, 2001

(3)Any hoarding, structure or any device erected or used principally for the purpose of displaying advertisements shall be installed and maintained in a safe condition, to the satisfaction of the Authority.