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[Cites 0, Cited by 0] [Section 16] [Entire Act]

State of Assam - Subsection

Section 16(2) in The Assam Secondary Education (Provincialised) Service Rules, 1982

(2)If any difficulty arises in giving effect to the provisions of these rules the Government may, by order, do anything not inconsistent with the provisions of the Act or these rules which appear to him to be necessary or expedient for the purpose of removing that difficulty.