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[Cites 0, Cited by 0] [Section 157] [Entire Act]

State of Odisha - Subsection

Section 157(2) in The Orissa Motor Vehicles Rules, 1993

(2)The inspection fee of the weigh bridge for this purpose shall be rupees two hundred fifty. The Certificate shall remain valid for a period of one year from the date of inspection by the registering authority or any other Officer authorised by the Commissioner for this purpose.