Andhra Pradesh High Court - Amravati
Gollapalli Annapoorna, vs Gollapalli Devadasu Died. on 8 November, 2024
Author: Ninala Jayasurya
Bench: Ninala Jayasurya
£3209 } iN THE HIGH COURT OF ANDHRA PRADESH AT AMARAVATI ERIDAY THE EIGHTH DAY OF NOVEMBER TWO THOUSANE AND TWENTY FOUR :-PRESENT: HONOURABLE SRI JUSTICE NINALA JAY ASURY. iA No. 1 OF 2024 iN CRP NO: 2462 & 2505 OF 2024 iA No. 7 OF 2024 IN CRP NG: 2462 OF e0e4: Between: Gollapall Veera Venkata Satyanarayana, Sio G Deva Dasu, aged about oz years, Cultivation, Rio Durgada, Gollaprolu Mandal, Kakinada District. __Petiioner/Patitioner/1® Respondent (Pelitioner in CRP 2462 OF 20e4 on the file of High Court) AND 4. Gollapalll Kannayya, S/o G Deva Dasu, Agad about 38 years. Cultivation, R/o Durgada, Gollaprolu Mandal, Kakinada District. 4" Raspondent/ © Respondent/D.Hr 3. Gollanalll Annapoorna, W/o Late Deva Dasu Aged about 58 years. Cutiivation, R/o Durgada, Gollaprolu Mandal, Kakinada District. 2°" Respandeny2"? Respondent/J.Dr. 'Respondents in-do-} Counsel for the Petitioner ; SRIT V JAGGI REDDY Counsel for the Respondents :P S P SURESH RUMAR Petition under Section 151 CPC is Med praying that in ihe circumstances stated in the affidavit fled in support of the petition, the High Court may be pleased to grant slay of all furiher proceedings in E.P Na.42 of 2023 in OS No. i4 af 2903, an the fle of Cav Judge (Senior DIVISION), Pihapuram, East Godavari OISHCL Pending disposal of CRP No. 2482 of 2024, on the file of the Hi igh Court, iA No. 1 OF 2024 IN GRP NO- 2508 oF 202d: Between: Gollapall Amnapooma, WWio Lats Deva Dasu, Aged about 56 years, Cultivation, Ro Durgada, Gollaprolu Mandal, Kakinada District eran moe f ng Sam ' .Patitioner/Patifionerf2" Respondent AND . Gadlapalll Devadasu (Died) 2. Gollapallli Rannayya, Sis G Deva Dasu Aged sbout 38 years, s Gullvation, Ro Durgada, Gallagrolu Mar ndal, Nakinaca Districs. respondents 1 &2 /Respondant Nooo. Nr feara Venkata Satyanarayana, S/o G Deva Dasu, aged about bad itn, a "3 o dé years, Cultivation, Rio Durgada, Gollaprolu Mandal, Kakinada _ Respondent No.3/Respondent Noid Or (Respondents in-do-} Counsel for the Petitioner : SRIK NARS! REDDY Counsel for the Respondent : SRIP SP SURESH KUMAR Petiion under Section {167 CPC is fled praying that in the circurnistances stated in the affideyd Aled In support of the petition, the High Re £3 seth, Court may be oleased to grant stay of all further proceed ings In EP Nod Civil dudge (Senior CNVISION}, Pihapguram, East Godavari District, Pending disposal of CRE No. 2505 of fas 5 Court 2024, an the fle of the Hic i The court while directing issue of notice [0 the Respondents herein is show cause as to why this application should not be complied with, mace the following order. (The receipt of this order will be deemed fo be the receipt of notice in the case). ORDER
"Heard the learned counsels for the petitioners. Also heard the learned counsel for the 2°" respondent. Liston 15.11.2024 for continuation of arguments. in the meanwhile there shall be interim stay of all further proceeds. as prayed for. ° Sdi- &. eminiy ASA RAT ASSISTANT REGISTRSE HTRUE COPY! For SECTION DPFICER To,
4. The Chil Judge (Senior Division). Pithapuram, East Godavarl District Gollapalli Kannayya, S/o G Deva Dasu, Aged aboul 35 years. aod Culivation, Ria Durgada, Gollaprolu Mandal, Kakinada District. Gollapalll Annapcorna, W/o Late Deva Dasu Aged about 58 years. ot Cultivation, Rio Durgada, Gollaprolu Mandal, Kakinada District.
4. Gollapali Veera Venkata Saiyanarayana, S/a G eva Dasu, aged about 32 years. Cultivalion, R/o Durgada, Gollaproly Mandal, Kakinada District. (2 to 4 By RPAD) § One CC io SRL TV JAGGIREDDY Advocate [OPUC) One CC to SRL PS P SURESH KUMAR Advonate [OPUC] One OC to SRI K NARS! REODY Advorate fORPUCI "i SD os One spare copy HIGH COURT NJS,J DATED:O8/1 1/2024 LIST ON 15.14.2024 FOR CONTINUATION OF ARGUMENTS ORDER lA Ne. 1 OF 2a24 iN CRP NO: 2462 & 2508 OF 2ne4 INTERIM STAY