Bombay High Court
Datar Switchgear Ltd. And Ors vs The State Of Maharashtra And Ors on 6 November, 2019
Author: Revati Mohite Dere
Bench: Revati Mohite Dere
37-APPP-1176-2019 with companion applns.odt
Shailaja
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
CRIMINAL APPELLATE JURISDICTION
CRIMINAL APPLICATION NO.1176 OF 2019
IN
CRIMINAL APPLICATION NO.7455 OF 2005
Rajan Datar ] Applicant
Vs.
Datar Switchgear Limited & Anr.] Respondents
WITH
CRIMINAL APPLICATION NO.1634 OF 2006
Datar Switchgear Limited & Ors.] Applicants
Vs.
State of Maharashtra and others. ] Respondents
WITH
CRIMINAL APPLICATION NO.2200 OF 2006
Datar Switchgear Limited & Ors.] Applicants
Vs.
State of Maharashtra and others. ] Respondents
WITH
CRIMINAL APPLICATION NO.7457 OF 2005
Datar Switchgear Limited & Ors.] Applicants
Vs.
State of Maharashtra and others. ] Respondents
WITH
CRIMINAL APPLICATION NO.1180 OF 2019
IN
CRIMINAL APPLICATION NO.7457 OF 2005
Rajan Datar ] Applicant
Vs.
Datar Switchgear Limited & Ors.] Respondents
WITH
1 of 3
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37-APPP-1176-2019 with companion applns.odt
CRIMINAL APPLICATION NO.7459 of 2005
Datar Switchgear Limited & Ors.] Applicants
Vs.
State of Maharashtra and others. ] Respondents
WITH
CRIMINAL APPLICATION NO.1174 OF 20019
IN
CRIMINAL APPLICATION NO.1634 OF 2006
Rajan Datar ] Applicant
Vs.
Datar Switchgear Limited & Ors.] Respondents
WITH
CRIMINAL APPLICATION NO.1175 OF 20019
IN
CRIMINAL APPLICATION NO.7458 OF 2005
Rajan Datar ] Applicant
Vs.
Datar Switchgear Limited & Ors.] Respondents
WITH
CRIMINAL APPLICATION NO.1177 OF 20019
IN
CRIMINAL APPLICATION NO.7460 OF 2005
Rajan Datar ] Applicant
Vs.
Datar Switchgear Limited & Ors.] Respondents
WITH
CRIMINAL APPLICATION NO.1178 OF 20019
IN
CRIMINAL APPLICATION NO.7459 OF 2005
Rajan Datar ] Applicant
Vs.
Datar Switchgear Limited & Ors.] Respondents
WITH
CRIMINAL APPLICATION NO.1179 OF 20019
IN
CRIMINAL APPLICATION NO.2200 OF 2004
Rajan Datar ] Applicant
Vs.
Datar Switchgear Limited & Ors.] Respondents
2 of 3
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37-APPP-1176-2019 with companion applns.odt
WITH
CRIMINAL APPLICATION NO.1180 OF 20019
IN
CRIMINAL APPLICATION NO.7457 OF 2005
Rajan Datar ] Applicant
Vs.
Datar Switchgear Limited & Ors.] Respondents
WITH
CRIMINAL APPLICATION NO.1203 OF 20019
IN
CRIMINAL APPLICATION NO.7456 OF 2005
Rajan Datar ] Applicant
Vs.
Datar Switchgear Limited & Ors.] Respondents
.....
Mr. Mukul Taly a/w Praneeet Shetty i/b RES Legal, for the
Applicants.
Mr. Kushal Mor, for Respondent No.2.
Mr. A.R. Patil, A.P.P. for Respondent-State.
.....
CORAM : REVATI MOHITE DERE, J.
DATE : 6TH NOVEMBER, 2019.
P.C. :
Learned Counsel for respondent No.4-Nath Capital and Financial Services Ltd seeks time to file affidavit in reply in Criminal Application No.1176 of 2019 and other connected matters.
2. At his request S.O to 20th November, 2019.
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