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[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

State of Mizoram - Subsection

Section 2(1)(xxvii) in The Institute of Chartered Financial Analysts of India University (Mizoram) Act, 2006

(xxvii)"The CFA Charter and Designation" means the Chartered Financial Analyst Charter and Designation, conferred by the University or by an agency duly authorized by the University upon the successful candidates of the Chartered Financial Analyst (CFA) Program administered by the University or by an agency duly authorized by the University;