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[Cites 0, Cited by 0] [Section 8(8)] [Section 8] [Entire Act]

State of Uttar Pradesh - Subsection

Section 8(8)(a) in The U.P. Electricity Regulatory Commission (Consumer Grievance Redressal Forum and Electricity Ombudsman) Regulations, 2007

(a)te consumer has made a written representation to the Forum' in prescribed manner and the Forum has cither rejected the representation or has failed to dispose it of within specified time;