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Bombay High Court

Shri. Shashikant Kisan Alias Krushna ... vs Shri. Suresh Mahadev Mahadic on 1 April, 2022

Author: Nitin W. Sambre

Bench: Nitin W. Sambre

                       (11)-WP-5057-19.doc.


                               IN THE HIGH COURT OF JUDICATURE AT BOMBAY
          Digitally
          signed by
                                       CIVIL APPELLATE JURISDICTION
          BALAJI
BALAJI    GOVINDRAO
GOVINDRAO PANCHAL
PANCHAL   Date:

                                        WRIT PETITION NO.5057 OF 2019
          2022.04.01
          15:49:05
          +0530




                       Shri. Shashikant Kisan alias Krushna Yadav             ..Petitioner
                             Versus
                       Shri. Suresh Mahadev Mahadic                           ..Respondent

                       Mr. Balasaheb R. Deshmukh, for the Petitioner.
                       Mr. Sandeep Madhukar Phatak, for the Respondent.

                                                    CORAM : NITIN W. SAMBRE, J.

DATE : 1st APRIL, 2022 P.C.

1. Since the party, who is sought to be impleaded as defendant to the suit being RCS No.85 of 2007 is already brought on record in the form of legal heir of original plaintiff, Mr. Deshmukh submits that no further adjudication is required.

2. The petition as such stands disposed of.




                                                                [NITIN W. SAMBRE, J.]




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