Bombay High Court
Shri. Shashikant Kisan Alias Krushna ... vs Shri. Suresh Mahadev Mahadic on 1 April, 2022
Author: Nitin W. Sambre
Bench: Nitin W. Sambre
(11)-WP-5057-19.doc.
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
Digitally
signed by
CIVIL APPELLATE JURISDICTION
BALAJI
BALAJI GOVINDRAO
GOVINDRAO PANCHAL
PANCHAL Date:
WRIT PETITION NO.5057 OF 2019
2022.04.01
15:49:05
+0530
Shri. Shashikant Kisan alias Krushna Yadav ..Petitioner
Versus
Shri. Suresh Mahadev Mahadic ..Respondent
Mr. Balasaheb R. Deshmukh, for the Petitioner.
Mr. Sandeep Madhukar Phatak, for the Respondent.
CORAM : NITIN W. SAMBRE, J.
DATE : 1st APRIL, 2022 P.C.
1. Since the party, who is sought to be impleaded as defendant to the suit being RCS No.85 of 2007 is already brought on record in the form of legal heir of original plaintiff, Mr. Deshmukh submits that no further adjudication is required.
2. The petition as such stands disposed of.
[NITIN W. SAMBRE, J.]
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