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[Cites 0, Cited by 0] [Section 46] [Entire Act]

State of Rajasthan - Subsection

Section 46(2) in Rajasthan Co-operative Societies Rules, 2003

(2)[ After election of the members of the Committee, the Election Officer shall arrange to conduct elections of the office bearers of the society in accordance with its bye-laws; and] [Substituted by Notification No. G.S.R. 53, dated 10.7.2017.]