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Supreme Court - Daily Orders

M/S Hindustan Copper Limited vs Uoi on 15 September, 2014

Bench: Madan B. Lokur, C. Nagappan

  ITEM NO.39                             COURT NO.12                 SECTION III

                               S U P R E M E C O U R T O F      I N D I A
                                       RECORD OF PROCEEDINGS

  Petition(s) for Special Leave to Appeal (C)                  No(s).   21317/2014

  (Arising out of impugned final judgment and order dated 13/03/2014
  in WP No. 6852/2013 passed by the High Court Of Jharkhand At
  Ranchi)

  M/S HINDUSTAN COPPER LIMITED                                       Petitioner(s)

                                                VERSUS

  UOI & ORS                                                          Respondent(s)

  (with appln. (s) for exemption from filing legible copies of dim
  annexures and taking on record additional documents and interim
  relief and office report)


  Date : 15/09/2014 This petition was called on for hearing today.


  CORAM :                HON'BLE MR. JUSTICE MADAN B. LOKUR
                         HON'BLE MR. JUSTICE C. NAGAPPAN


  For Petitioner(s)                Mr. Alok Yadav, Adv.
                                   Mr. Prashanth Shivdass, Adv.
                                   Mr. M. P. Devanath, Adv.


  For Respondent(s)


                          UPON hearing the counsel the Court made the following
                                             O R D E R

Issue notice.

Tag the matter with SLP (Civil) No.12860 of 2014.

(Gulshan Kumar Arora) (Jaswinder Kaur) Court Master Court Master Signature Not Verified Digitally signed by Gulshan Kumar Arora Date: 2014.09.17 16:51:03 IST Reason: