Supreme Court - Daily Orders
M/S Hindustan Copper Limited vs Uoi on 15 September, 2014
Bench: Madan B. Lokur, C. Nagappan
ITEM NO.39 COURT NO.12 SECTION III
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No(s). 21317/2014
(Arising out of impugned final judgment and order dated 13/03/2014
in WP No. 6852/2013 passed by the High Court Of Jharkhand At
Ranchi)
M/S HINDUSTAN COPPER LIMITED Petitioner(s)
VERSUS
UOI & ORS Respondent(s)
(with appln. (s) for exemption from filing legible copies of dim
annexures and taking on record additional documents and interim
relief and office report)
Date : 15/09/2014 This petition was called on for hearing today.
CORAM : HON'BLE MR. JUSTICE MADAN B. LOKUR
HON'BLE MR. JUSTICE C. NAGAPPAN
For Petitioner(s) Mr. Alok Yadav, Adv.
Mr. Prashanth Shivdass, Adv.
Mr. M. P. Devanath, Adv.
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Issue notice.
Tag the matter with SLP (Civil) No.12860 of 2014.
(Gulshan Kumar Arora) (Jaswinder Kaur) Court Master Court Master Signature Not Verified Digitally signed by Gulshan Kumar Arora Date: 2014.09.17 16:51:03 IST Reason: