Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 51] [Entire Act] State of Odisha - Subsection Section 51(b) in The Orissa Medical Registration Rules, 1965 (b)The Committee shall consider the application and may if they think fit, adjourn the consideration of it to a future date or require further evidence or explanation from the applicant.
