Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Assam - Section Section 111 in The Assam Excise Rules, 2016 111. Maintenance of records by Commissioner of Excise. - The Excise Commissioner shall maintain an upto date record of all brand names and label registered under these rules.
