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[Cites 0, Cited by 0] [Section 20] [Entire Act]

State of Bihar - Subsection

Section 20(10) in Bihar Anti Terrorist Squad Rules, 2014

(10)The threat of terrorism may increase or decrease or may remain the same and the type of terrorism and location are difficult to predict. However, the Anti Terrorist Squad is expected to constantly work upon the technological project of designing flexible Anti-terrorist systems based on an array of scenarios for the State of Bihar.