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[Cites 0, Cited by 0] [Section 16(1)] [Section 16] [Entire Act]

State of Uttar Pradesh - Subsection

Section 16(1)(b) in The United Provinces Minor Irrigation Works Act, 1920

(b)to prohibit by order in writing any person from doing anything which in his opinion diminishes or is likely to diminish, the efficiency of the work;