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Rajasthan High Court - Jodhpur

Chena Ram Bajya vs Smt. Manju Rajpal on 3 May, 2023

Author: Dinesh Mehta

Bench: Dinesh Mehta

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR S.B. Writ Contempt No. 391/2023 Chena Ram Bajya & Anr

----Petitioner Versus Smt. Manju Rajpal & Ors

----Respondent For Petitioner(s) : Mr. G.S. Shekhawat for Mr. Tanwar Singh Rathore JUSTICE DINESH MEHTA Order 03/05/2023 Issue notice to the respondent no.3, returnable within six weeks.

(DINESH MEHTA),J 95-Mak/-

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