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[Cites 0, Cited by 1] [Section 40] [Entire Act]

State of Punjab - Subsection

Section 40(1) in The East Punjab Holdings (Consolidation and Prevention of Fragmentation) Act, 1948

(1)A Consolidation Officer or a Settlement Officer (Consolidation) may summon any person whose attendance he considers necessary for the purpose of any business before him a Consolidation Officer or a Settlement Officer (Consolidation).