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[Cites 0, Cited by 1] [Section 135A(1)] [Section 135A] [Entire Act]

Union of India - Subsection

Section 135A(1)(b) in The Representation of the People Act, 1951

(b)taking possession of a polling station or a place fixed for the poll by any person or persons and allowing only his or their own supporters to exercise their right to vote and 5prevent others from free exercise of their right to vote;