Jammu & Kashmir High Court - Srinagar Bench
Syed Mohsin Saif vs J&K Public Service Commission And ... on 21 September, 2020
Author: Tashi Rabstan
Bench: Tashi Rabstan
Serial No.273 HIGH COURT OF JAMMU AND KASHMIR
After Notice
Cause List.
AT SRINAGAR
(Through Video Conferencing from Jammu)
OWP No.1562/2018
IA No.1/2018 IA No.2/2018
Syed Mohsin Saif ....... Petitioner(s)
Through: Mr. Mian Tufail, Advocate
Versus
J&K Public Service Commission and others
.........Respondent(s)
Through: None
CORAM:
HON'BLE MR JUSTICE TASHI RABSTAN, JUDGE
ORDER
21.09.2020 In view of non-availability of learned counsel for the respondents, adjourned.
List again on 9th November, 2020.
(Tashi Rabstan) Judge Srinagar 21.09.2020 "Shameem Hamid"
SHAMEEM HAMID MIR 2020.09.28 12:47 I attest to the accuracy and integrity of this document