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[Cites 0, Cited by 0] [Section 77] [Entire Act]

State of Tamilnadu - Subsection

Section 77(iii) in Tamil Nadu Educational Rules

(iii)Summer vacation. - The summer holidays shall usually be for six weeks. In Muslim Schools, a period of one month shall be allowed for each of the Ramzan and the Summer vacations and in the years in which these overlap, the schools shall be allowed six weeks for both combined. If Ramzan begins or ends at any time during the period between 16th May and 15th June, the duration of the combined vacation shall not exceed one month and fifteen days, being made to commence earlier or later than 15th May, when necessary.