Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 29] [Entire Act] State of Assam - Subsection Section 29(vi) in The Assam State Co-operative Agriculture and Rural Development Bank Limited (vi)to authorise the Chief Executive Director and any other person on his behalf to inspect and supervise the Primary Banks and Section ;
