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[Cites 0, Cited by 0] [Section 14] [Entire Act]

State of Odisha - Subsection

Section 14(4) in The Inter-State Migrant Workmen (Regulation of Employment and Conditions of Service) Orissa Rules, 1980

(4)On the applicant furnishing the requisite receipt, the licence shall be amended according to the orders of the Licensing Officer.