Section 6(2)(j) in Securities and Exchange Board of India (Portfolio Managers) Regulations, 1993

[Cites 0, Cited by 0] [Section 6(2)] [Section 6] [Entire Act]

(j)[the applicant is a fit and proper person;] [Inserted by the SEBI (Portfolio Managers) (Amendment) Regulations, 1998, w.e.f. 05-01-1998.]

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