Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Haryana - Section Section 10A in The Punjab Chaukidara Rules 10A. [Rule 10-A added by Haryana Notification No. GSR 22/PA4/1872 S.39A/Amd(1)/77 dated 28.1.1977 and later omitted by Haryana Notification No. GSR 94/PA4/1872 S.39A/Amd(1)/77 dated 27.5.1977]
