Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 33] [Entire Act] State of Gujarat - Subsection Section 33(1) in Gujarat Closed Textile Undertakings (Nationalisation) Act, 1986 (1)The Gujarat Closed Textile Undertakings (Nationalisation) Ordinance, 1985 (Gujarat Ordinance 18 of 1985) is hereby repealed.
